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Allahabad HC: Wife Not Having Anyone to Accompany Her Across Long Distance a Relevant Factor - (16 Feb 2022)

FAMILY

Allahabad High Court has observed that the fact that a wife is not having anyone to accompany her across a long distance is also a relevant consideration in ordering the transfer of a matrimonial case.

Tags : ALLAHABAD HIGH COURT   TRANSFER OF MATRIMONIAL CASE  

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