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Special CBI Court Convicts Lalu Prasad Yadav in Doranda Treasury Case - (15 Feb 2022)

CRIMINAL

Special Central Bureau of India Court has convicted former Chief Minister of Bihar, Lalu Prasad Yadav in the case of illegal withdrawal of 139.5 crores from Doranda Treasury. This is the fifth case related to the fodder scam, in which the court has found him guilty.

Tags : SPECIAL CENTRAL BUREAU OF INDIA COURT   DORANDA TREASURY CASE  

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