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Delhi HC Directs Man Accused of Outraging Modesty of Woman to do Community Service - (15 Feb 2022)

CRIMINAL

Delhi High Court has directed a man, accused outraging modesty of a woman, to do community service for a month observing that he cannot be let off simply because of a compromise with the complainant and that he has to atone for his sin of harassing a lady.

Tags : DELHI HIGH COURT   MAN ACCUSED OF OUTRAGING MODESTY  

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