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Delhi HC Questions NGO Over Alleged Denial to Meet Shahdara Gangrape Case Victim - (15 Feb 2022)

CRIMINAL

Delhi High Court has told an NGO United Sikhs, who alleged that it was denied meeting the victim and family of the recent Shahdara gangrape case, as to how it could underline the authority or wisdom of the Delhi State Legal Services Authority (DSLA) who had already engaged a legal aid counsel to the victim.

Tags : DELHI HIGH COURT   SHAHDARA GANGRAPE CASE VICTIM  

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