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Delhi HC Asks DMRC to Provide Details of Bank Account, Fixed Deposits in Execution Plea by DAMEPL - (15 Feb 2022)

CRIMINAL

Delhi High Court has directed Delhi Metro Rail Corporation (DMRC) to give details of funds in its bank account as well as the fixed deposits on a plea filed by Delhi Airport Metro Express Private Limited (DAMEPL) seeking enforcement of the arbitration award dated May 11, 2017

Tags : DELHI HIGH COURT   EXECUTION PLEA BY DAMEPL  

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