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AAR, Karnataka: 5% GST Payable on Outboard Motors of Marine Engines - (15 Feb 2022)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR) Karnataka has ruled that 5% goods and services tax is payable on Outboard motors of marine engines and its spare parts supplied for fishing vessels.

Tags : AUTHORITY OF ADVANCE RULING   MARINE ENGINES   FISHING VESSELS  

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