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Ministry of Corporate Affairs Extends Due Date of Filing Annual Return and Financial Statement - (15 Feb 2022)

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Ministry of Corporate Affairs ( MCA ) has again extended the due date of filing Annual Return and Financial Statement. The MCA has also relaxed the levy of additional fees is given till 15.03.2022 for filing of e-forms AOC-4, AOC-4 (CFS), AOC-4, AOC-4 XBRL AOC-4 Non-XBRL and 31.03.2022 for MGT-7/MGT-7A for the financial year ended on 31.03.2021.

Tags : MINISTRY OF CORPORATE AFFAIRS   FILING ANNUAL RETURN AND FINANCIAL STATEMENT  

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