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SC Issues Notice On SLP Against Transfer of Investigation of Suicide of Girl to CBI - (14 Feb 2022)

CRIMINAL

Supreme Court has issued notice on the special leave petition filed by Tamil Nadu Director General of Police against the order of the Madras High Court which transferred the investigation in the case relating to the suicide of a girl in Thanjavur to the Central Bureau of Investigation.

Tags : SUPREME COURT   TRANSFER OF INVESTIGATION OF SUICIDE  

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