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Notification of date on which share capital of the National Bank for Financing Infrastructure and Development stands allotted to the Central Government- (Ministry of Finance ) (07 Feb 2022)

MANU/FNSV/0004/2022

Commercial

In exercise of the powers conferred by sub-section (2) of section 5 of the National Bank for Financing Infrastructure and Development Act, 2021 (17 of 2021), the Central Government hereby notifies the 7th day of February, 2022 as the date on which twenty thousand crore rupees of share capital of the National Bank for Financing Infrastructure and Development stands allotted to the Central Government.

Tags : NOTIFICATION   DATE   SHARE CAPITAL  

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