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Extension of On-Tap term liquidity facility to ease access to emergency health services- (Reserve Bank of India) (10 Feb 2022)

MANU/RPRL/0063/2022

Banking

1. As announced in the Statement on Developmental and Regulatory Policies on February 10, 2022, the On-Tap term liquidity facility to ease access to emergency health services, which was made available up to March 31, 2022, is now extended up to June 30, 2022.

2. Consequently, the special 14-day reverse repo window available under the scheme will now be extended up to June 30, 2022.

3. All other terms and conditions of the scheme given vide Press Release: 2021-2022/177 dated May 07, 2021 remain unchanged.

Tags : EXTENSION   LIQUIDITY FACILITY   EMERGENCY HEALTH SERVICES  

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