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CCPA Directs to Stop Misleading Advertisements Imposing Penalty - (14 Feb 2022)

CONSUMER

Central Consumer Protection Authority (CCPA) has passed two orders against GlaxoSmithKline Asia and Naaptol Online Shopping and directed them to immediately discontinue misleading advertisements, imposing a penalty of Rs 10 lakh on the online shopping platform for the misleading advertisements.

Tags : CENTRAL CONSUMER PROTECTION AUTHORITY   MISLEADING ADVERTISEMENTS  

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