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Patna HC Seeks Compliance Report Over Judicial Infrastructure Development in State - (14 Feb 2022)

CIVIL

Patna High Court has sought a compliance report from the State Government over Judicial Infrastructure development in the state in a plea highlighting the apathy on the part of the State in providing basic infrastructure and facilities for the advocates practicing in various Courts within the State of Bihar.

Tags : PATNA HIGH COURT   JUDICIAL INFRASTRUCTURE DEVELOPMENT  

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