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Rajasthan HC Issues Notice in Plea Against Answer Key of Rajasthan Judicial Services - (14 Feb 2022)

SERVICE

Rajasthan High Court has issued notice in another plea challenging the answer key of Civil Judge Cadre of Rajasthan Judicial Services (Preliminary Examination), 2021. The aforesaid exam was conducted on 28.11.2021 and its final result was declared on 11.01.2022.

Tags : RAJASTHAN HIGH COURT   ANSWER KEY OF RAJASTHAN JUDICIAL SERVICES  

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