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NCDRC Directs Builder to Compensate Homebuyers for Delay in Refund of Maintenance Deposit - (14 Feb 2022)

CONSUMER

National Consumer Disputes Redressal Commission has ordered a refund of the refundable maintenance along with delay compensation at 6% for the Flat Owners of Mantri Residency from Builders' agencies.

Tags : NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION   REFUND OF MAINTENANCE DEPOSIT  

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