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Gujarat HC: Depletion of Sex Ration Resulting in More Cases of Exchange Marriages - (14 Feb 2022)

FAMILY

Gujarat High Court has observed that the depletion of the sex ratio in the State of Gujarat is resulting in more and more cases of exchange marriages, in a case while uniting a couple after they were separated by the father of the woman as he wanted to marry her in exchange.

Tags : GUJARAT HIGH COURT   EXCHANGE MARRIAGES  

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