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Allahabad High Court Issues Show Cause Notice to A Civil Judge for His Failure to Sign Order Sheet - (11 Feb 2022)

CIVIL

Allahabad High Court has issued a show cause notice to the Presiding Officer of the Court of Civil Judge (Junior Division), South, Lucknow, asking him as to why the disciplinary proceedings be not initiated against him for not signing the order sheet.

Tags : ALLAHABAD HIGH COURT   FAILURE TO SIGN ORDER SHEET  

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