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Allahabad High Court Directs Second Autopsy of Body of Kasganj Custodial Death Victim Altaf - (11 Feb 2022)

CRIMINAL

Allahabad High Court has directed a second autopsy of the body of the Kasganj Custodial death Victim, Altaf by a team of doctors from the All India Institute of Medical Sciences, Delhi.

Tags : ALLAHABAD HIGH COURT   KASGANJ CUSTODIAL DEATH  

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