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Karnataka High Court Uploads Interim Order Banning Religious Dress in Colleges - (11 Feb 2022)

EDUCATION

Karnataka High Court has uploaded the interim order passed in the petitions challenging Hijab ban in colleges in the state. The Court has requested the State to re-open the educational institutions at the earliest and has restrained students from wearing any sort of religious clothes, regardless of their faith, while the matter is pending hearing. The interim order is only applicable to those institutions which have prescribed a uniform dress code.

Tags : KARNATAKA HIGH COURT   BANNING RELIGIOUS DRESS IN COLLEGES  

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