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Delhi HC Seeks Further Status Report on FIR Against Alt News Co-Founder Mohammed Zubair - (11 Feb 2022)

CRIMINAL

Delhi High Court has sought further status report from the Delhi Police with respect to investigation carried out in the FIR registered against Co-Founder of Alt News, Mohammed Zubair over a tweet made by him in response to a twitter user in August 2020.

Tags : DELHI HIGH COURT   ALT NEWS CO-FOUNDER MOHAMMED ZUBAIR  

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