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SC Permits Unitech Promoters to Have Video Conference Meeting Every Fortnight - (11 Feb 2022)

CIVIL

Supreme Court has permitted Unitech promoters Sanjay and Ajay Chandra to have one video conferencing meeting every fortnight with their lawyers for a duration of one hour, with the added caveat that they shall furnish to the superintendent of the jail in advance the identity of the advocate or, as of the case maybe, the advocates, with whom the meeting will be held together with proof of bar council enrollment.

Tags : SUPREME COURT   UNITECH PROMOTERS  

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