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DGFT Notifies Indian Trade Classification (Harmonised System) 2022 as per Finance Act, 2021 - (11 Feb 2022)

CIVIL

Director-General of Foreign Trade (DGFT) has notified the Indian Trade Classification (Harmonised System) 2022 (ITC (HS) 2022) to sync with the Finance Act, 2021. The DGFT has introduced the modifications or amendments in the Chapter-wise Policy Conditions which says that import of drones in Completely-Built-Up (CBU), Semi-knocked-down (SKD), or Completely-Knocked-down (CKD) form is Prohibited, with exceptions.

Tags : DIRECTOR-GENERAL OF FOREIGN TRADE   INDIAN TRADE CLASSIFICATION (HARMONISED SYSTEM) 2022  

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