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Supreme Court Grants Anticipatory Bail to TMC Leader Sheikh Sufiyan in WB Post-Poll Murder Case - (09 Feb 2022)

CRIMINAL

Supreme Court has granted anticipatory bail to Trinamool Congress leader Sheikh Sufiyan in a case relating to the murder of a BJP supporter during the West Bengal post-poll violence.

Tags : SUPREME COURT   WB POST-POLL MURDER CASE  

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