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Rajasthan HC Restrains from Issuing Registration Certificate to Senior Lawyers Association - (09 Feb 2022)

CIVIL

Rajasthan High Court has restrained state from issuance of registration certificate to Rajasthan High Court Senior Lawyers Association, Jaipur till further orders on plea filed by Rajasthan High Court Bar Association, Jaipur through its General Secretary Adv. Girraj Prasad Sharma.

Tags : RAJASTHAN HIGH COURT   REGISTRATION CERTIFICATE TO SENIOR LAWYERS ASSOCIATION  

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