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Delhi HC Directs Delhi Jal Board to Inspect Kalkaji Temple Premises as Part of Redevelopment - (09 Feb 2022)

CIVIL

Delhi High Court has directed the Delhi Jal Board to inspect the Kalkaji temple premises as a part of its maintenance and redevelopment project to ensure that the same is kept clean.

Tags : DELHI HIGH COURT¸ KALKAJI TEMPLE PREMISES  

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