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Kerala HC Takes Suo Motu Cognisance of News Report Alleging in Sree Poornathrayeesa Temple - (09 Feb 2022)

CIVIL

Kerala High Court has taken suo motu cognisance of a news report alleging that in Sree Poornathrayeesa Temple, Tripunithura, devotees were made to wash the feet of 12 brahmins for the atonement of their sins.

Tags : KERALA HIGH COURT   SREE POORNATHRAYEESA TEMPLE  

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