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Delhi HC Allows Payment from Google Cloud After Withholding 8% Income Tax - (09 Feb 2022)

DIRECT TAXATION

Delhi High Court while granting the interim relief to Google Subsidiary, Google Asia Pacific Pvt. Ltd., has allowed payment worth Rs.1106.41 Crores from Google Cloud after withholding 8% Income Tax.

Tags : DELHI HIGH COURT   GOOGLE CLOUD  

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