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Madras HC Directs Implementation of Night Travel Ban in Sathyamangalam Tiger Reserve - (08 Feb 2022)

ENVIRONMENT

Madras High Court has directed that the restriction should come into force from February 10, 2021, in a public interest litigation filed for effective implementation of a 2019 notification issued by the Erode District Collector banning traffic movement in Sathyamangalam Tiger Reserve.

Tags : MADRAS HIGH COURT   NIGHT TRAVEL BAN IN SATHYAMANGALAM TIGER RESERVE  

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