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Supreme Court Directs IIT to Treat OCI Student At Par with Indian Student With Respect to Fees - (08 Feb 2022)

EDUCATION

Supreme Court has directed Indian Institute of Technology, Madras (IIT) to treat a student belonging to Overseas Citizen of India (OCI) category at par with Indian students in terms of the fees payable to the Institute, at least for the current academic year.

Tags : SUPREME COURT   OCI STUDENTS  

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