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SC Refuses Mohammad Azam Khan’s Plea Seeking Ad-interim Ex-Parte Bail - (08 Feb 2022)

CRIMINAL

Supreme Court has refused to entertain a plea seeking ad-interim ex-parte bail filed by Mohammad Azam Khan, Samajwadi Party's candidate from Rampur in the upcoming Uttar Pradesh Legislative Assembly Elections, to participate in the election campaign.

Tags : SUPREME COURT   AD-INTERIM EX-PARTE BAIL  

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