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Kerala High Court Upholds Order to Revoke Licence of MediaOne Channel - (08 Feb 2022)

MEDIA AND COMMUNICATION

Kerala High Court has upheld the order passed by the Union Ministry of Information and Broadcasting to revoke the license granted to Malayalam news channel MediaOne for broadcast. The Court has dismissed the writ petition filed by Maadhyamam Broadcasting Ltd challenging the Union's decision.

Tags : KERALA HIGH COURT   LICENCE OF MEDIAONE CHANNEL  

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