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Supreme Court to Resume Physical Hearings on Wednesdays & Thursdays from February 14 - (08 Feb 2022)

CIVIL

Supreme Court had decided that all the matters listed on Wednesday and Thursday, as non-miscellaneous days, would be heard by it only in the physical presence of the counsels/parties in Court-rooms, with effect from February 14, 2021.

Tags : SUPREME COURT   PHYSICAL HEARINGS  

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