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SC Directs NOIDA Authority to Commence Demolition of Supertech Twin Towers - (08 Feb 2022)

CIVIL

Supreme Court has directed that the work of demolition of the twin 40-storeyed towers in Supertech's Emerald Court project in Noida shall commence no later than within a period of two weeks.

Tags : SUPREME COURT   DEMOLITION OF SUPERTECH TWIN TOWERS  

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