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Delhi HC Allows Plea Challenging Office Memo of AIIMS Cancelling Admission of Students - (08 Feb 2022)

CIVIL

Delhi High Court has allowed a petition filed by students of MSc Nursing at the All India Institute of Medical Sciences (AIIMS), challenging an Office Memorandum (OM) of the Institution cancelling their admission.

Tags : DELHI HIGH COURT   CANCELLING ADMISSION OF STUDENTS  

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