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Calcutta HC Directs to Pay Amount to Consumer for Unauthorised Disconnection of Electricity - (08 Feb 2022)

ELECTRICITY

Calcutta High Court has directed the West Bengal State Electricity Distribution Company (WBSEDCL) to pay an amount to the tune of Rs. 6,07,000 to a consumer for unauthorised disconnection of electricity supply due to which the consumer had suffered unnecessary harassment.

Tags : CALCUTTA HIGH COURT   UNAUTHORISED DISCONNECTION OF ELECTRICITY  

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