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Karnataka HC Seeks Explanation on Another Technology for Automatic Pothole Filling Machine - (08 Feb 2022)

CIVIL

Karnataka High Court has sought for an explanation from the Bruhat Bengaluru Mahanagara Palike (BBMP) as to what arrangement was made for using another technology in place of the Automatic Pothole Filling machines, in case they were not ready to renew the contract of a private agency, which was providing the same.

Tags : KARNATAKA HIGH COURT   AUTOMATIC POTHOLE FILLING MACHINE  

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