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SC Dismisses Vinay Kulkarni's Plea Challenging Transfer of Case to CBI - (08 Feb 2022)

CRIMINAL

Supreme Court has dismissed a Special Leave Petition preferred by former Karnataka Minister and Congress leader Vinay Kulkarni assailing Karnataka High Court's order of upholding a State Government's GO dated September 6, 2019 for transferring the investigation related to murder of BJP worker, Yogesh Gowda to the Central Bureau of India.

Tags : SUPREME COURT   TRANSFER OF CASE TO CBI   VIJAY KULKARNI  

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