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Kerala HC Allows Anticipatory Bail by Actor Dileep in Alleged 2017 Sexual Assault Case - (07 Feb 2022)

CRIMINAL

Kerala High Court has allowed the anticipatory bail plea moved by actor Dileep and other accused in the alleged criminal conspiracy to kill police officers investigating the sensational 2017 sexual assault case.

Tags : KERALA HIGH COURT   2017 SEXUAL ASSAULT CASE  

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