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Kerala HC: Cast or Community of Person to be Decided on Basis of Birth for Grant of Caste Certificate - (07 Feb 2022)

CIVIL

Kerala High Court has held that cast or community of a person is to be decided on the basis of her birth in the said community and her marriage to a person to another community has no bearing on the grant of caste certificate.

Tags : KERALA HIGH COURT   CAST OR COMMUNITY OF PERSON  

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