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Allahabad HC Refuses to Grant Relief to Kartik Chaudhary Seeking Stay on Externment Order - (07 Feb 2022)

ELECTION

Allahabad High Court has refused to grant relief to one Kartik Chaudhary who sought a stay on an externment order passed against him so that he can campaign for his wife, who is contesting the Assembly Elections in Uttar Pradesh from Aligarh's Khaira seat.

Tags : ALLAHABAD HIGH COURT   KARTIK CHAUDHARY  

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