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Jharkhand HC: Wages to Include Privileges or Benefits that Can be Measured in Terms of Money - (07 Feb 2022)

LABOUR AND INDUSTRIAL

Jharkhand High Court has held that wages under the Employees Compensation Act, 1923 include privileges or benefits that can be measured in terms of money, such as food allowance, etc.

Tags : JHARKHAND HIGH COURT   WAGES TO INCLUDE PRIVILEGES OR BENEFITS  

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