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Rajasthan HC Refuses to Give Directions in Plea Seeking Protection and Maintenance of Wildlife - (07 Feb 2022)

ENVIRONMENT

Rajasthan High Court has refused to give directions in a plea seeking protection & maintenance of wildlife to control man-animal conflict & rescue and animals in distress in Kumbhalgarh & Todgarh wildlife sanctuaries.

Tags : RAJASTHAN HIGH COURT   PROTECTION AND MAINTENANCE OF WILDLIFE  

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