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Madras HC Disposes of Plea Filed by Plea Challenging Election Notice by REPCO Bank - (04 Feb 2022)

CIVIL

Madras High Court has disposed of a batch of writ petitions filed by candidates challenging the election notice issued by the returning officer of Repatriates Co-operative Finance and Development Bank Ltd (REPCO Bank).

Tags : MADRAS HIGH COURT   ELECTION NOTICE BY REPCO BANK  

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