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MP HC: NMC Cannot Withhold Approval of Any Medical College Due to Ongoing CBI Probe - (04 Feb 2022)

CIVIL

Madhya Pradesh High Court has held that the National Medical Commission (NMC) cannot withhold the approval of any medical college on the ground that CBI probe on the admissions effected in the said medical college is pending against the Management and Trustees of the said Medical College.

Tags : MADHYA PRADESH HIGH COURT   APPROVAL OF ANY MEDICAL COLLEGE  

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