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Delhi HC Dismisses Plea Challenging Rotation of Wards for Reserved Categories - (04 Feb 2022)

ELECTION

Delhi High Court has dismissed two petitions challenging a notification issued by the State Election Commission last month, changing the seats reserved in some wards under the General and Scheduled Caste category, for the upcoming municipal elections on the basis of descending order of percentage of population.

Tags : DELHI HIGH COURT   ROTATION OF WARDS FOR RESERVED CATEGORIES  

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