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Karnataka HC Dismisses Proceedings Against Man Who Joined VC Hearing Without Shirt - (04 Feb 2022)

CONTEMPT OF COURT

Karnataka High Court has dropped proceedings initiated against a man, who had joined videoconference hearing on November 30, 2021, without wearing a shirt, after he submitted an unconditional apology while clarifying that mistake occurred unintentionally.

Tags : KARNATAKA HIGH COURT   MAN WHO JOINED VC HEARING WITHOUT SHIRT  

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