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Madras HC Directs to Close Down All Bars Attached to Retail Liquor Shops Across State - (04 Feb 2022)

CIVIL

Madras High Court has directed Tamil Nadu State Marketing Corporation (Tasmac) to close down all the so-called bars attached to the retail liquor shops, spread across the State, within six months. The Court has held that purchasers of liquor from the retail shops can consume it only at the recesses of their homes or in any other private space.

Tags : MADRAS HIGH COURT   BARS ATTACHED TO RETAIL LIQUOR SHOPS  

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