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Madras HC Directs HR&CE Department to Submit Details of Encroachments on Temple Lands - (04 Feb 2022)

CIVIL

Madras High Court has directed the Hindu Religious and Charitable Endowments (HR&CE) Department to submit within two weeks the details of encroachments on temple lands situated across the State and the steps that had been taken so far to retrieve those properties.

Tags : MADRAS HIGH COURT   ENCROACHMENTS ON TEMPLE LANDS  

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