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Telangana HC Directs to Ensure Provision of Facilities to Students to Attend Online Classes - (04 Feb 2022)

EDUCATION

Telangana High Court has instructed the government to ensure facilities were provided for students to attend classes online in all government schools, declining to stay the State government order permitting physical classes in all schools.

Tags : TELANGANA HIGH COURT   FACILITIES TO STUDENTS TO ATTEND ONLINE CLASSES  

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