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Punjab & Haryana High Court Stays Haryana Law Granting 75% Job Quota for Locals in Private Sector - (03 Feb 2022)

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Punjab and Haryana High Court has granted an interim stay on the Haryana government's law providing for 75% reservation for state domicile in the private sector.

Tags : PUNJAB AND HARYANA HIGH COURT   JOB QUOTA FOR LOCALS IN PRIVATE SECTOR  

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