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MP HC Asks State on Steps on Direction for Formation of Additional Forensic Lab - (03 Feb 2022)

CIVIL

Madhya Pradesh High Court has asked the State Government as to what steps have been taken by it with regard to the Court's directions issued for the formation of an additional Forensic Lab for examination of DNA samples.

Tags : MADHYA PRADESH HIGH COURT   FORMATION OF ADDITIONAL FORENSIC LAB  

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